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[Cites 0, Cited by 0] [Section 554] [Entire Act]

State of Odisha - Subsection

Section 554(3) in Orissa Municipal Rules, 1953

(3)Town refuse shall be collected and disposed of in a manner free from danger to the public health. Refuse may be utilised for composting but utmost care should be taken to prevent fly and rat breeding. 'Wealth from Waste' should not be produced at the expense of health. Refuse and night-soil shall not be allowed to be mixed together during medication.