Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Patna High Court - Orders

Subbu Singh @ Sube Singh vs The State Of Bihar on 13 May, 2020

Author: Chakradhari Sharan Singh

Bench: Chakradhari Sharan Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CRIMINAL MISCELLANEOUS No.18184 of 2020
                        Arising Out of PS. Case No.-258 Year-2019 Thana- ISUAPUR District- Saran
                 ======================================================
                 SUBBU SINGH @ SUBE SINGH

                                                                                   ... ... Petitioner/s
                                                        Versus
                 The State of Bihar

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :        Mr.Anjani Parashar
                 For the Opposite Party/s :        Mr.Rita Verma
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                 SINGH
                                       ORAL ORDER

2   13-05-2020

Call for legible carbon copy of case diary of Isuapur P. S. Case No. 258 of 2019 from the Court of learned 2 nd Additional Sessions Judge-cum-Special Judge, Excise, Saran at Chapra.

List this case on 08.07.2020.

(Chakradhari Sharan Singh, J) Pawan/-

U