Patna High Court - Orders
Subbu Singh @ Sube Singh vs The State Of Bihar on 13 May, 2020
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.18184 of 2020
Arising Out of PS. Case No.-258 Year-2019 Thana- ISUAPUR District- Saran
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SUBBU SINGH @ SUBE SINGH
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Anjani Parashar
For the Opposite Party/s : Mr.Rita Verma
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
2 13-05-2020Call for legible carbon copy of case diary of Isuapur P. S. Case No. 258 of 2019 from the Court of learned 2 nd Additional Sessions Judge-cum-Special Judge, Excise, Saran at Chapra.
List this case on 08.07.2020.
(Chakradhari Sharan Singh, J) Pawan/-
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