Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(b) in Bihar Public Works Contracts Disputes Arbitration Tribunal Regulations, 2009 (b)"Reference" means reference under section 9 of the Bihar Public Works contracts Disputes Arbitration Tribunal Act.
