Section 27 in Punjab Regional and Town Planning and Development (General) Rules, 1995
27. Manner of communicating ground of refusal.
- Where the permission is refused under sub-section (3) of section 67, the grounds of such refusal shall be recorded in Form IV and shall be handed over to the applicant if he is present and his acknowledgement shall be obtained and in case he is not present shall be communicated to the applicant at sending a copy thereof by registered post addressed to the applicant at the address given by the applicant in the application submitted to the Competent Authority under rule 25. (Sections 67(5) and 180(2)(w).)
