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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(2) in The Orissa Veterinary Practitioners Rules, 1976

(2)If the Council are of the opinion that a prima facie case has not been made out the case shall not be proceeded with further, and the Registrar shall inform the complaint of the decision of the Council.