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[Cites 0, Cited by 0] [Section 10A(6)] [Section 10A] [Entire Act]

State of West Bengal - Subsection

Section 10A(6)(f) in The Jadavpur University Act, 1981

(f)has shown incompetence to perform or has persistently made default in the pe lfonnance of the duties imposed on him under this Act; or