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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Chattisgarh - Subsection

Section 70(3)(b) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(b)All functionaries shall rigorously oppose and combat any act of corruption, reporting it without delay to the competent authorities ;