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State of Chattisgarh - Section

Section 7 in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013

7. Initial corpus of the Supervisory Authority.

- The State Government may provide grant-in-aid to the Supervisory Authority to supplement its resources, provided that, the quantum of such grant-in-aid shall be determined on the basis of an assessment of their income and expenditure.