Section 2(1)(f) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(f)"disaster" shall have the meaning assigned to it in clause (h) of section 2 of Gujarat State Disaster Management Act, 2003 (Gujarat 20 of 2003);

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