17. Appointment of Superintendent and Committee of Visitors or Board of Management.
(1)For the control and management of every Reformatory School, the State Government shall appoint either (a) a Superintendent and a Committee of Visitors, or (b) a Board of Management.(2)Every Committee and every Board so appointed must consist of not less than five persons.(3)The State Government may suspend or remove any Super intendent or any Member of a Committee or Board so appointed.
