Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(16) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(16)"full owner" means a person entitled to the absolute proprietorship of land;