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[Cites 0, Cited by 0] [Section 236(1)] [Section 236] [Entire Act]

State of Bihar - Subsection

Section 236(1)(a) in The Bihar Municipal Act, 2007

(a)any land together with structure including building, if any, standing thereon for the purpose of opening, widening, extending or otherwise improving any public street, parking or transportation terminal, square, park or garden or of making a new one or for enforcing the regular line of street,