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State of Telangana - Section

Section 9 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

9. Authorities of the University.

- The following shall be the authorities of the University, namely:-
(1)The Board of Management;
(2)The Academic Council;
(3)The Board of Faculties including Post-Graduate studies;
(4)The Research and Extension Council;
(5)Such other bodies as may be prescribed.