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Rajasthan High Court - Jodhpur

Chain Singh Gehlot vs Sushila Parihar on 24 May, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                      S.B. Civil Writ Petition No. 7177/2023

                                   Chain Singh Gehlot
                                                                                                        ----Petitioner
                                                                         Versus
                                   Sushila Parihar
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. Jagdish Chandra Vyas
                                   For Respondent(s)           :     Ms. Priyanka Bhootra for Mr. Avin
                                                                     Chhangani



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 24/05/2023 List the matter on 11.07.2023 after showing the name of learned counsel Mr. Avin Chhangani for the respondent in the cause-list.

(DR.PUSHPENDRA SINGH BHATI), J. 83-Sudheer/-

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