Rajasthan High Court - Jodhpur
Chain Singh Gehlot vs Sushila Parihar on 24 May, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 7177/2023
Chain Singh Gehlot
----Petitioner
Versus
Sushila Parihar
----Respondent
For Petitioner(s) : Mr. Jagdish Chandra Vyas
For Respondent(s) : Ms. Priyanka Bhootra for Mr. Avin
Chhangani
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 24/05/2023 List the matter on 11.07.2023 after showing the name of learned counsel Mr. Avin Chhangani for the respondent in the cause-list.
(DR.PUSHPENDRA SINGH BHATI), J. 83-Sudheer/-
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