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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Daman and Diu - Subsection

Section 59(1) in Daman and Diu Value Added Tax Regulation, 2005

(1)All records, books of account, registers and other documents, maintained by a dealer, transporter or operator of a warehouse shall, at all reasonable times, be open to inspection by the Commissioner.