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State of Rajasthan - Section

Section 77 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

77. Grant of certificates of election to returned candidate.

- As soon as may be after a candidate has been declared to be elected, the Returning Officer shall grant to such candidate a certificate of election in Form 24 and obtain from the candidate on acknowledgment of its receipt duly signed by him and immediately send the acknowledgment by registered post of the Chief Election Authority.