Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(2)(i) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963 (i)free education to children in school and colleges within Madhya Pradesh ordinarily upto the age of 21 years; and