Bombay High Court
M B Lectric And Co Thr. Proprietor Mrs. ... vs The Union Of India Thr. Secretary Dept. ... on 14 November, 2022
Author: K.R. Shriram
Bench: K.R. Shriram
Digitally
signed by
MUGDHA
MUGDHA M
M PARANJAPE
PARANJAPE Date:
2022.11.15 1 431-WP 710-22.doc
17:27:11
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.710 OF 2022
M B Electric & Co ... Petitioner
Vs.
The Union of India, Through the Secretary,
Department of Revenue, Ministry of Finance & Ors. ... Respondents
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Mr. Shankargauda Patil for Petitioner.
Mr. Dhananjay B. Deshmukh for Respondents.
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CORAM : K.R. SHRIRAM &
ARIF S. DOCTOR, JJ.
DATED : 14th NOVEMBER 2022 P.C. :
1. Mr. Patil seeks leave to withdraw the Petition.
2. Petition dismissed as withdrawn.
(ARIF S. DOCTOR, J.) ( K.R. SHRIRAM, J.) Mugdha 1 of 1