Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

M B Lectric And Co Thr. Proprietor Mrs. ... vs The Union Of India Thr. Secretary Dept. ... on 14 November, 2022

Author: K.R. Shriram

Bench: K.R. Shriram

          Digitally
          signed by
          MUGDHA
MUGDHA    M
M         PARANJAPE
PARANJAPE Date:
          2022.11.15                                    1                    431-WP 710-22.doc
          17:27:11
          +0530




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                          WRIT PETITION NO.710 OF 2022

                       M B Electric & Co                                       ... Petitioner
                             Vs.
                       The Union of India, Through the Secretary,
                       Department of Revenue, Ministry of Finance & Ors.       ... Respondents
                                                          -------
                       Mr. Shankargauda Patil for Petitioner.
                       Mr. Dhananjay B. Deshmukh for Respondents.
                                                          -------

                                              CORAM         :     K.R. SHRIRAM &
                                                                  ARIF S. DOCTOR, JJ.

DATED : 14th NOVEMBER 2022 P.C. :

1. Mr. Patil seeks leave to withdraw the Petition.
2. Petition dismissed as withdrawn.

(ARIF S. DOCTOR, J.) ( K.R. SHRIRAM, J.) Mugdha 1 of 1