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Union of India - Section

Section 6 in Indian Enterprise Development Service Rules, 2019

6. Initial constitution of service.

- All the existing departmental candidates specified in Sixth Schedule, holding Group 'A' and Group 'B' posts in various grades on regular basis or holding lien on such duty posts on the date of commencement of these rules shall be deemed to be appointed to the corresponding duty posts and the grade of the service in a substantive or officiating capacity, as the case may be.