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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(1)(g) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(g)Payment of expenses in respect of such portion of the cost of the Panchayati Raj Public Works Circle, as may be held equitable debit able to a Zila Parishad in return for the services rendered to it by the Panchayati Raj Public Works Circle,