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Rajasthan High Court - Jaipur

Lekhraj Meena Son Of Shri Bahadur Singh ... vs Union Of India on 20 November, 2019

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 19287/2019

                                   Lekhraj Meena Son Of Shri Bahadur Singh Meena
                                                                                                      ----Petitioner
                                                                       Versus
                                   Union Of India
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Chain Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 20/11/2019 Issue notice to the respondents, returnable on 04.12.2019. 'Dasti' service is permitted.
(INDERJEET SINGH),J Upendra/63 (Downloaded on 25/11/2019 at 09:28:38 PM) Powered by TCPDF (www.tcpdf.org)