Rajasthan High Court - Jaipur
Lekhraj Meena Son Of Shri Bahadur Singh ... vs Union Of India on 20 November, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19287/2019
Lekhraj Meena Son Of Shri Bahadur Singh Meena
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. Chain Singh Rathore For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 20/11/2019 Issue notice to the respondents, returnable on 04.12.2019. 'Dasti' service is permitted.
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