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[Cites 0, Cited by 0] [Section 194] [Entire Act]

Union of India - Subsection

Section 194(2) in Bharatiya Nagarik Suraksha Sanhita, 2023

(2)The report shall be signed by such police officer and other persons, or by so many of them as concur therein, and shall be forwarded to the District Magistrate or the Sub-divisional Magistrate within twenty-four hours.