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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(2) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(2)The form in which and the intervals of time for which information of returns shall be furnished and the particulars they shall contain shall be such as may be prescribed.