Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Bengal Presidency - Subsection Section 7(e) in The Eastern Frontier Rifles (West Bengal Battalion) Act, 1920 (e)being in command of a guard, picquet or patrol, permits gambling or other behaviour prejudicial to good order and discipline; or
