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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(3)(i) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(i)For U.G.D.Ed. Course. - (a) candidates seeking Admissions should have passed 2-year Intermediate Course (10 plus 2 pattern).