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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Tamilnadu - Subsection

Section 77(2)(i) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(i)that the appliance referred to in such proviso can be operated from one position only;