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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2)(c) in The Maharaja Sayajirao University of Baroda Act, 1949

(c)Where any inspection or inquiry has been caused to be made by the Visitor, the University shall be entitled to appoint a representative who shall have a right to be present and be heard at such inspection or inquiry.