Chattisgarh High Court
Managing Director vs President, Industrial Court 31 ... on 20 April, 2018
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 275 of 2018
1. Managing Director, Bhilai Steel Plant, Bhilai
2. Manager Sports, Bhilai Steel Plant Bhilai
---- Petitioner
Versus
1. President, Industrial Court Chhattisgarh Raipur
2. Presiding Officer , Labour Court, Durg
3. Bhaskar Harpal S/o Senapati, Rajiv Gandhi Nagar Ward No. 45, Raipur
Naka Durg
---- Respondent
For Applicants Dr. NK Shukla, Senior Advocate with Mr. Vikram Sharma, Advocate S.B.: Hon'ble Mr. Justice Prashant Kumar Mishra Order On Board 20/4/2018
1. This is an application for restoration of WP No.3905 of 2003, which was dismissed for non-compliance of the Court order dated 09.11.2016.
2. On due consideration and for the reasons mentioned in the restoration application, it is allowed and WP No.3905 of 2003. is directed to be restored to its original number, subject, however, on payment of cost of Rs.1000/- to the Chhattisgarh High Court Bar Association within a period of one week.
3. It is made clear, if the cost is not paid within a period of one week from today, this order shall lose its efficacy.
Sd/-
Judge (Prashant Kumar Mishra) Shyna