Himachal Pradesh High Court
Mandeep Rana vs Directorate Of Enforcement on 23 December, 2025
Author: Virender Singh
Bench: Virender Singh
Mandeep Rana versus Directorate of Enforcement .
Cr. MP(M) No.2206 of 2025 23.12.2025 Present: Mr. N.S. Chandel, Senior Advocate with Ms. Kanika Verma and Mr. Shivam Gupta, Advocates, for the applicant. Mr. Ajeet Singh Saklani, & Mr. Surila of Sangam, Advocates, assisted by Ms. Ananya Srivastava, Legal Consultant, for the respondent.
rt In view of the request made by learned counsel appearing for the respondent/ED, list for consideration on 29th December, 2025.
(Virender Singh) Judge December 23, 2025 (ps) ::: Downloaded on - 23/12/2025 20:56:29 :::CIS