Section 26 in St Xavier's University, Kolkata Act, 2016
26. The Authorities.
- Following shall be the authorities of the University:-(1)the Governing Board,(2)the Executive Council,(3)the Academic Council,(4)the Faculty Councils for Post-graduate and Undergraduate Studies,(5)the Boards of Studies,(6)the Finance Committee,(7)Such other authorities as may be provided and established, by the Statutes, the Ordinances, the Regulations and the rules made by or under this Act, from time to time.
