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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)The Staff Officer to the Director shall work out each year the number of vacancies in each rank and shall inform the Director who shall take steps to fill them in accordance with these rules.