Gauhati High Court
The Regional Director (North Eastern ... vs Asmot Ali And 5 Ors on 6 December, 2023
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/4
GAHC010093042023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet./59/2023
THE REGIONAL DIRECTOR (NORTH EASTERN REGION)
STAFF SELECTION COMMISSION, HOUSEFED COMPLEX, LAST GATE
BASISTHA ROAD, P.O. ASSAM SACHIVALAYA, DISPUR, GUWAHATI- 6.
VERSUS
ASMOT ALI AND 5 ORS.
S/O- ABDUL ROSHID, VILL. 2 NO. JARAGURI, P.O. SIDAL TALI, P.S.
MANIKPUR, DIST.- BONGAIGAON, ASSAM, PIN- 783383.
2:THE UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS (MHA)
NEW DELHI- 110003.
3:THE DIRECTOR GENERAL CRPF (RECRUITMENT BRANCH)
EAST BLOCK-7
LEVEL-4
SECTOR- 01
RK PURAM
NEW DELHI- 110066.
4:THE ASSISTANT COMMANDANT
BORDER SECURITY FORCE
DHUBRI
BSF CAMPUS ALOMGANJ
P.O. ALOMGANJ
DIST.- DHUBRI
ASSAM
PIN- 783339.
5:THE COMMANDANT-CUM-PRESIDING OFFICER
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CENTRAL ARMED POLICE FORCES (CAPFS) BOARD
GROUP CENTRE
CRPF
NINE MILE
GUWAHATI- 22.
6:THE DETAILED MEDICAL EXAMINATION BOARD
HEADED BY ITS PRESIDING OFFICER
GROUP CENTRE
CRPF
NINE MILE
GUWAHATI- 22
Advocate for the Petitioner : MRS. A GAYAN
Advocate for the Respondent : N CHAKRABARTY (R-1)
Linked Case : Review.Pet./62/2023
THE REGIONAL DIRECTOR (NORTH EASTERN REGION)
STAFF SELECTION COMMISSION
HOUSEFED COMPLEX
LAST GATE BASISTHA ROAD
P.O. ASSAM
SACHIVALAYA
DISPUR
GUWAHATI-06.
VERSUS
UMOR ALI AND 5 ORS.
S/O. AYUB ALI
VILL. BASHBARI NO.7
P.O. TILPUKHURI
P.S. MANIKPUR
DIST. BONGAIGAON
ASSAM
PIN-783383.
2:THE UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
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(MHA)
NEWDELHI-110003.
3:THE DIRECTOR GENERAL CRPF (RECRUITMENT BRANCH)
EAST BLOCK-7
LEVEL-4
SECTOR-01
R K PURAN
NEW DELHI-110066.
4:THE ASSTT. COMMANDANT
BORDER SECURITY FORCE
DHUBRI
BSF CAMPUS ALOMGANJ
P.O. ALAMGANJ
DIST. DHUBRI
ASSAM
PIN-783339.
5:THE COMMANDANT CUM PRESIDING OFFICER
CENTRAL ARMED POLICE FORCES (CAPFS) BOARD
GROUP CENTRE CRPF
NINE MILE
GUWAHATI-22.
6:THE DETAILED MEDICAL EXAMINATION BOARD HEADED BY ITS
PRESIDING OFFICER
GROUP CENTRE CRPF
NINE MILE
GUWAHATI-22.
------------
Advocate for : MRS. A GAYAN
Advocate for : N CHAKRABARTY (R-1) appearing for UMOR ALI AND 5 ORS.
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BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
06.12.2023 On the prayer of Shri R Islam, learned counsel for the respondent, the matters are adjourned by a week to enable filing of objection-affidavit(s).
JUDGE Comparing Assistant