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Gauhati High Court

The Regional Director (North Eastern ... vs Asmot Ali And 5 Ors on 6 December, 2023

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                          Page No.# 1/4

GAHC010093042023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Review.Pet./59/2023

         THE REGIONAL DIRECTOR (NORTH EASTERN REGION)
         STAFF SELECTION COMMISSION, HOUSEFED COMPLEX, LAST GATE
         BASISTHA ROAD, P.O. ASSAM SACHIVALAYA, DISPUR, GUWAHATI- 6.



         VERSUS

         ASMOT ALI AND 5 ORS.
         S/O- ABDUL ROSHID, VILL. 2 NO. JARAGURI, P.O. SIDAL TALI, P.S.
         MANIKPUR, DIST.- BONGAIGAON, ASSAM, PIN- 783383.

         2:THE UNION OF INDIA
          REP. BY THE SECRETARY TO THE GOVT. OF INDIA
          MINISTRY OF HOME AFFAIRS (MHA)
          NEW DELHI- 110003.

         3:THE DIRECTOR GENERAL CRPF (RECRUITMENT BRANCH)
          EAST BLOCK-7
          LEVEL-4
          SECTOR- 01
          RK PURAM
          NEW DELHI- 110066.

         4:THE ASSISTANT COMMANDANT
          BORDER SECURITY FORCE
          DHUBRI
          BSF CAMPUS ALOMGANJ
          P.O. ALOMGANJ
          DIST.- DHUBRI
         ASSAM
          PIN- 783339.

         5:THE COMMANDANT-CUM-PRESIDING OFFICER
                                                            Page No.# 2/4

             CENTRAL ARMED POLICE FORCES (CAPFS) BOARD
             GROUP CENTRE
             CRPF
             NINE MILE
             GUWAHATI- 22.

            6:THE DETAILED MEDICAL EXAMINATION BOARD
             HEADED BY ITS PRESIDING OFFICER
             GROUP CENTRE
            CRPF
             NINE MILE
             GUWAHATI- 22

Advocate for the Petitioner   : MRS. A GAYAN

Advocate for the Respondent : N CHAKRABARTY (R-1)




             Linked Case : Review.Pet./62/2023

            THE REGIONAL DIRECTOR (NORTH EASTERN REGION)
            STAFF SELECTION COMMISSION
            HOUSEFED COMPLEX
            LAST GATE BASISTHA ROAD
            P.O. ASSAM
            SACHIVALAYA
            DISPUR
            GUWAHATI-06.


             VERSUS

            UMOR ALI AND 5 ORS.
            S/O. AYUB ALI
            VILL. BASHBARI NO.7
            P.O. TILPUKHURI
            P.S. MANIKPUR
            DIST. BONGAIGAON
            ASSAM
            PIN-783383.

            2:THE UNION OF INDIA
            REP. BY THE SECRETARY TO THE GOVT. OF INDIA
             MINISTRY OF HOME AFFAIRS
                                                               Page No.# 3/4

(MHA)
NEWDELHI-110003.
3:THE DIRECTOR GENERAL CRPF (RECRUITMENT BRANCH)

EAST BLOCK-7
LEVEL-4
SECTOR-01
R K PURAN
NEW DELHI-110066.
4:THE ASSTT. COMMANDANT

BORDER SECURITY FORCE
DHUBRI
BSF CAMPUS ALOMGANJ
P.O. ALAMGANJ
DIST. DHUBRI
ASSAM
PIN-783339.
5:THE COMMANDANT CUM PRESIDING OFFICER

CENTRAL ARMED POLICE FORCES (CAPFS) BOARD
GROUP CENTRE CRPF
NINE MILE
GUWAHATI-22.
6:THE DETAILED MEDICAL EXAMINATION BOARD HEADED BY ITS
PRESIDING OFFICER

GROUP CENTRE CRPF
NINE MILE
GUWAHATI-22.
------------
Advocate for : MRS. A GAYAN
Advocate for : N CHAKRABARTY (R-1) appearing for UMOR ALI AND 5 ORS.
                                                                       Page No.# 4/4


                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                     ORDER

06.12.2023 On the prayer of Shri R Islam, learned counsel for the respondent, the matters are adjourned by a week to enable filing of objection-affidavit(s).

JUDGE Comparing Assistant