Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mrjagdish Prasad Patel vs Department Of Posts on 12 June, 2015

                        CENTRAL INFORMATION COMMISSION
                           Club Building (Near Post Office)
                         Old JNU Campus, New Delhi - 110067
                                Tel: +91-11-26101592

                                                            File No. CIC/BS/A/2014/001414/7839
                                                                                  12 June 2015
Relevant Facts emerging from the Appeal:

Appellant                               :      Mr. Jagdish Prasad Patel
                                               Mohalla & Post: Patsendri,
                                               Tehsil: Saraipali,
                                               District: Mahasamund - 493558
                                               Chattisgarh

Respondent                              :      CPIO & Postmaster
                                               Department of Posts
                                               O/o the Postmaster Mahasamund
                                               Mahasamund,
                                               Chattisgarh

                                               CPIO & Sr. Superintendent of Post Offices
                                               Department of Posts
                                               Raipur Division
                                               Raipur, Chattisgarh

RTI application filed on                :      07/08/2013
PIO replied on                          :      No reply
First appeal filed on                   :      13/09/2013
First Appellate Authority order         :      No Order
Second Appeal dated                     :      23/06/2014

Information sought

:

The appellant has sought the following information:
1. Provide amount available in the saving account no. 388853 and in which branch is the account?
2. Provide amount available in the saving account no. 388889 and in which branch is the account?

Grounds for the Second Appeal:

The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present Appellant: Absent;
Respondent: Mr. Saurabh Srivastava, CPIO's (M: 9826956350) representative through VC;
The CPIO's representative stated that the information requested by the appellant in his RTI application dated 07/08/2013 was supplied vide letter dated 07/10/2013. He informed that the balance in savings account no. 388853 is Rs.394.15 and in savings account no. 388889 is Page 1 of 2 Rs.200.50. The appellant is not present for canvassing his case/contesting the CPIO's representative's submissions.
Decision notice:
From the CPIO's representative's submissions and after review of the appellant's RTI queries and reply thereto it is apparent that the relevant information has been provided.
The matter is closed.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2