Allahabad High Court
Manohar Lal And Ors vs Smt. Vimla Rani Chaurasia And Ors. on 22 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Devendra Kumar Arora
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 83 of 2010 Petitioner :- Manohar Lal And Ors Respondent :- Smt. Vimla Rani Chaurasia And Ors. Petitioner Counsel :- Balendu Shekhar Hon'ble Devi Prasad Singh,J.
Hon'ble Devendra Kumar Arora J. Admit.
Issue notice. Order Date :- 22.1.2010 Madhu