Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(4) in THE ANDHRA PRADESH MEDICAL PRACTITIONERS REGISTRATION ACT, 1968 (4)The Council may delegate any of its powers and duties to the Executive Committee subject to such conditions as it deems fit to impose.
