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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

3. Sitting of Courts:

- The sitting of the Court shall ordinarily commence not later than 11 A.M. and unless the work of the day is disposed of earlier the Court shall not rise before 5 P.M.; except for lunch on between 2 and 2.30 P.M.