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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(i) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(i)officers in charge of the navigational watch are responsible for navigating the ship safely during their periods of duty when they shall be physically present on the navigating bridge or in a directly associated location such as the chartroom or bridge control room at all times;