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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(3) in Assam Homoeopathic Medicine Act, 1955

(3)The first Board shall be constituted within six months form the date the Act comes into force, and the names of the members shall be published in the official Gazette and such Board shall function for a period of three years.