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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(3) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

(3)On receipt of the questions, the Chief Executive Officer shall place them before the Adhyaksh and the Adhyaksh may direct any officer of the Parishad or the Chairman of any Committee to prepare answers to questions received.