Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 697] [Entire Act] Bengal Presidency - Subsection Section 697(b) in Police Regulations, Bengal , 1943 (b)If in any emergency a Superintendent may think it his duty to supply a guard, the fact shall be reported at once to the Deputy Inspector-General.
