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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(xvi) in First Statutes of Team Lease Skills University

(xvi)To have powers to pass bills and sign cheques for payments of contingent charges, pay and allowances etc., of all employees of the University after getting the approval from the competent authority, subject to the exceptions, if any, provided for in the Statutes;