Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

M/S Sumedha Vehicles Pvt. Ltd. Thr. vs Central Government Industrial ... on 7 January, 2020

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                    1
                    THE HIGH COURT OF MADHYA PRADESH

                                 W.P.No.28789/2019



      Gwalior, Dated:-7.1.2020.
            Shri D.K. Agarwal, learned counsel for the petitioner.

            Shri R.K. Goyal, learned counsel for the respondents no.2 to 4.

Learned counsel for the respondents no.2 to 4 states that he is filing reply during the course of day.

List on 13.1.2020.

(S.A. Dharmadhikari) Judge Pawar/-

ASHISH PAWAR 2020.01.08 16:42:19 +05'30'