Madhya Pradesh High Court
M/S Sumedha Vehicles Pvt. Ltd. Thr. vs Central Government Industrial ... on 7 January, 2020
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
THE HIGH COURT OF MADHYA PRADESH
W.P.No.28789/2019
Gwalior, Dated:-7.1.2020.
Shri D.K. Agarwal, learned counsel for the petitioner.
Shri R.K. Goyal, learned counsel for the respondents no.2 to 4.
Learned counsel for the respondents no.2 to 4 states that he is filing reply during the course of day.
List on 13.1.2020.
(S.A. Dharmadhikari) Judge Pawar/-
ASHISH PAWAR 2020.01.08 16:42:19 +05'30'