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[Cites 0, Cited by 0] [Section 479] [Entire Act]

Bengal Presidency - Subsection

Section 479(a) in Police Regulations, Bengal , 1943

(a)The Court Police, reinforced if necessary by men from the police lines, shall escort all undertrial prisoners from the jail or lock-up to the Magistrate's Court and shall guard them while there. They shall also escort back to the jail prisoners sentenced to imprisonment, or remanded to hajat by the Magistrate (see also regulation 480).