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Union of India - Section

Section 73 in The Copyright Rules, 2013

73. Inspection of the Register of Copyrights and Indexes.

- The Register of Copyrights and Indexes thereof shall at all reasonable time be open to inspection by any person in such manner and subject to such conditions as the Registrar of Copyrights may specify. The online search or inspection of the Register of Copyrights and Indexes can be utilised by making online payment of fee as specified in the Second Schedule.