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State of Tamilnadu - Section

Section 23 in Sarva Shiksha Abhiyan

23. No claim will be entertained from any organizations/individual for consideration as a permanent beneficiary since the scheme is to be implemented on purely voluntary basis envisaging onetime non-recurring financial assistance.

Annexure(To be submitted in duplicate)Scheme for Development of Infrastructure in Minority Educational Institutions of Elementary/secondary and Higher Secondary LevelApplication FormPart-I(To be filled by the applicant)