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[Cites 0, Cited by 2] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(3) in Telangana Town-Planning Act, 1920

(3)The decision of the [State Government] [Throughout the Act, the words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order, 1937, and the word 'State' was substituted for 'Provincial' by the Adaptation Order, 1950.] as to whether any land is in the vicinity of a municipal area shall be final.