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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(b) in The Punjab State Aid to Industries Rules, 1936

(b)Application for other forms of State Aid. - The Director of Industries Haryana shall be authorised to prescribe from time to time any other application form for other forms of State Aid generally or in individual cases.