Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] NCT Delhi - Section Section 14 in The Delhi School Education Act, 1973 14. Power to prescribe Code of Conduct. - Every employee of an unaided minority school shall be governed by such Code of Conduct as may be prescribed.
