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State of Uttar Pradesh - Section

Section 482 in Rules under the United Provinces Excise Act, 1910

482. Issue of spirit.

- After the entries in the pass-book have been made, signed and recorded in the register B.W.L. 2 Excise Inspector will proceed to have the spirit measured and issued, having first proved the actual strengths of the spirits in the vat for the purpose of filling the figures in columns 7, 8, 9 and 10 of the said registers.