Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(3)(b) in Gujarat Elementary Education Rules, 2010

(b)At least one member should be from amongst persons having specialized knowledge and practical experience of education of children with special needs;